Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 128] [Entire Act] State of Uttar Pradesh - Subsection Section 128(1) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961 (1)A copy of the resolution passed by the Zila Panchayat under Section 127 shall be submitted to the State Government.
