Section 15 in Chhattisgarh Minor Mineral Rules, 2015
15. Register of prospecting licence to be maintained.
(1)A register of application for grant of Prospecting Licence shall be maintained by the officer-in-charge of mining section of the concerned district in the format under Form-V.(2)A register for Prospecting Licence granted shall be maintained by the officer-in-charge of mining section of the concerned district in Form-VI.
