Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(7) in The Architects Act, 1972

(7)Every person whose name is entered in the register shall be issued a certificate of registration in such form as may be prescribed by rules.