Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 66 in Tamil Nadu Educational Rules

66.

The dimensions of any building shall be such as may be prescribed by the Director with reference to the requirements of the institution.Admission of Pupils