Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] State of Punjab - Subsection Section 31(c) in Punjab Clinical Establishments (Registration and Regulation) Act, 2020 (c)specify the measures which, in the opinion of the concerned registration authority, the clinical establishment must take, in order to ensure compliance; and
