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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Jharkhand - Subsection

Section 8(3) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(3)take immediate action, as per law, against the alleged perpetrators, if the version of the child reveals that he has been subjected to any neglect/ exploitation/abuse/ill treatment by anyone;