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State of Tamilnadu - Section

Section 27 in Service Statutes of the Establishment of the Tamil Nadu Dr. M.G.R. Medical University, Chennai

27. Interpretation.

- On all questions of interpretation of these statutes, the decision of the Governing Council of the University shall be final. On matters not specifically covered in the services statutes of the University Employees, such rules governing the servants of Tamil Nadu Government shall apply unless otherwise decided by the Governing Council.