Patna High Court
Vijay Kumar Singh & Ors vs Dr. Sunil Kumar Singh & Ors on 2 March, 2016
Author: Ajay Kumar Tripathi
Bench: Ajay Kumar Tripathi
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Jurisdiction Case No.178 of 2016
IN
Miscellaneous Jurisdiction Case No. 5214 of 2012
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1. Vijay Kumar Singh, son of Late Kirpa Deyal Singh, resident of village and
P.O.- Lahthan, P.S.- Agiawan Bazar and Ditrict- Bhojpur and was posted at
Biscostore, Biscomaun, Ara at Night Guard
2. Santosh Ram, son of Sri Muni Raj Ram, resident of village and P.O.- Lahthan,
P.S.- Agiawan Bazar and Ditrict- Bhojpur and was posted at C.C.A. Depot,
Hasan Bazar, Biscomaun as Night Guard
3. Usha Devi @ Usha Kumari widow of Late Rangji Singh, resident of village-
Kukurbhunna, P.S. Nawanagar and District- Buxar and her Late Husband was
posted at C.C.A. Depot, Bikramganj (Rohtas) Biscomaun as Night Guard
4. Shamiuddin Ahmad, son of Late Azizuddin Ahmad, resident of village- Tari
Mohalla, P.O.and P.S.- Town, Thana, Ara and District- Bhojpur and was posted
at Bisco Store, Biscomaun, Ara as Night Guard
5. Sidheshwar Prasad, son of Budhen Rai, resident of village- Rupchakia, P.O.-
Khangaon, P.S.- Chandi and District- Bhojpur and was posted as Range Office,
Biscomaun, Ara as Night Guard
6. Yogendra Prasad Sah, son of Late Yamuna Prasad, resident of village, P.O. and
P.S.- Jagdishpur and District- Bhojpur and was posted at C.C.A. Depot,
Biscomaun, Jagdishpur, Bhojpur as Night Guard
7. Ras Bihari Ram, son of Late Birja Ram, resident of village and P.O.- Chanwath,
P.S.- Nawannagar and District- Buxar and was posted at C.C.A. Depot
Biscomaun, Jagdishpur, Bhojpur as Night Guard
8. Pratama Prasad, son of Ramdeep Sah, resident of village- Badi, Mithpur,
Nawadah and district- Bhojpur and was posted at C.C.A. Depot, Biscomaun,
Chausa (Buxar) as Night Guard
9. Devendra Kumar Dubey, son of Kali Prasad Dubey, resident of village-
Devkuli, P.S.- Bramhpur and District-Buxar and was posted at C.C.A. Depot,
Jagdishpur, Bhojpur at Night Guard
10. Baban Singh, son of Nathuni Singh, resident of village- Katariyan, P.S.- Peero
and District- Bhojpur and was posted at C.C.A. Depot, Hasan Bazar (Bhojpur)
at Night Guard
11. Raj Balabh Singh, son of Late Ojagir Singh, resident of village- Girdharya,
P.S.- Dinera and District- Rohtas and was posted at C.C.A. Depot, (Bhojpur) as
Night Guard
12. Hari Nandan Ram son of ..................... resident of village- Khanini Agiaon
Bazar and District- Ara and was posted at C.C.A. Depot, Sheikhpura as Night
Guard
13. Birendra Prasad Singh son of Late Chandradeo Singh, resident of village-
Baligaon, P.S. Ayar and District- Bhojpur and was posted at C.C.A. Depot,
Garhania (Bhojpur) as Night Guard
14. Ramakant Singh, son of Raja Ram Singh, resident of village- Gunja Dihari,
P.S.- Nawa Nagar and District- Buxar and was posted at C.C.A. Depot, Buxar
as Assistant Depot Manager.
15. Rajnath Singh, son of Late Abadh Singh, resident of village- Itarhi Tola, P.S.-
Bihia and District- Bhojpur aand was posted at C.C.A. Depot, Buxar as Night
Guard
16. Afzal Hussain Ansari, son of Ali Akbar, resident of village- Katar, P.S.- Hasan
Bazar and District- Bhojpur and was posted at C.C.A. Depot, Biscomaun,
2 Patna High Court MJC No.178 of 2016 dt.02-03-2016
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Hasan Bazar (Bhojpur) at Night Guard
17. Rameshwar Singh, son of Late Ram Prasad Rai, resident of village- Tar, P.S.-
Agian Bazar and District- Bhojpur and was posted at C.C.A. Depot, Behia as
Night Guard
18. Madan Mohan Chaubey Son of Rajkishore Choubey resident of village- Jabhi
Digar, P.S.- Brahampur and District- Buxar and was posted at C.C.A. Depot,
Garhani (Bhojpur) as Night Guard
19. Dhurub Narayan Singh, son of Late Ram Tehal Singh, resident of village-
Bhelkdumra, P.S.- Ara Mufassil and District- Bhojpur and was posted at Range
Office, Ara as Night Guard
20. Ashok Kumar Singh son of Tap Narayan Singh, resident of village- Mahudahi,
P.S.- Bashara and District- Bhojpur and was posted at C.C.A. Depot, Sandesh
(Bhojpur) as Night Guard
21. Sri Jai Prakash Sharma, son of Late Gorelal Singh, resident of Village- Dihri,
P.S.- Kashichak, P.O.- Bhatta and District- Nawadah
22. Abadh Singh, son of Late Lakhan Singh, resident of village- Rebra, P.S.-
Kashichak and District- Nawadah
.... .... Petitioners
Versus
1. Dr. Sunil Kumar Singh, son of not known, Chairman, Bihar State Co-operative
Marketing Union Ltd., Biscomaun Bhawan, Patna
2. Surajdeo Mehta, son of not known, Managing Director, Bihar State Co-
operative Marketing Union Ltd., Biscomaun Bhawan, Patna
3. Sanjiv Lochan Mishra, son of Late Surendra Nath Mishra, Chief of Accounts,
Bihar State Co-operative Marketing Union Ltd., Biscomaun Bhawan, Patna
.... .... Opposite Parties
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Appearance :
For the Petitioners : Mohammed Abu Haidar, Advocate
For the Opp. Parties : Mr. Ishwari Singh, Advocate
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CORAM: HONOURABLE MR. JUSTICE AJAY KUMAR TRIPATHI
ORAL JUDGMENT
Date: 02-03-2016 Contempt application stands disposed of in view of the position emerging from the show-cause.
(Ajay Kumar Tripathi, J.) Sanjay/-
U