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Patna High Court

Vijay Kumar Singh & Ors vs Dr. Sunil Kumar Singh & Ors on 2 March, 2016

Author: Ajay Kumar Tripathi

Bench: Ajay Kumar Tripathi

      IN THE HIGH COURT OF JUDICATURE AT PATNA
                 Miscellaneous Jurisdiction Case No.178 of 2016
                                        IN
                 Miscellaneous Jurisdiction Case No. 5214 of 2012
===========================================================
1. Vijay Kumar Singh, son of Late Kirpa Deyal Singh, resident of village and
    P.O.- Lahthan, P.S.- Agiawan Bazar and Ditrict- Bhojpur and was posted at
    Biscostore, Biscomaun, Ara at Night Guard
2. Santosh Ram, son of Sri Muni Raj Ram, resident of village and P.O.- Lahthan,
    P.S.- Agiawan Bazar and Ditrict- Bhojpur and was posted at C.C.A. Depot,
    Hasan Bazar, Biscomaun as Night Guard
3. Usha Devi @ Usha Kumari widow of Late Rangji Singh, resident of village-
    Kukurbhunna, P.S. Nawanagar and District- Buxar and her Late Husband was
    posted at C.C.A. Depot, Bikramganj (Rohtas) Biscomaun as Night Guard
4. Shamiuddin Ahmad, son of Late Azizuddin Ahmad, resident of village- Tari
    Mohalla, P.O.and P.S.- Town, Thana, Ara and District- Bhojpur and was posted
    at Bisco Store, Biscomaun, Ara as Night Guard
5. Sidheshwar Prasad, son of Budhen Rai, resident of village- Rupchakia, P.O.-
    Khangaon, P.S.- Chandi and District- Bhojpur and was posted as Range Office,
    Biscomaun, Ara as Night Guard
6. Yogendra Prasad Sah, son of Late Yamuna Prasad, resident of village, P.O. and
    P.S.- Jagdishpur and District- Bhojpur and was posted at C.C.A. Depot,
    Biscomaun, Jagdishpur, Bhojpur as Night Guard
7. Ras Bihari Ram, son of Late Birja Ram, resident of village and P.O.- Chanwath,
    P.S.- Nawannagar and District- Buxar and was posted at C.C.A. Depot
    Biscomaun, Jagdishpur, Bhojpur as Night Guard
8. Pratama Prasad, son of Ramdeep Sah, resident of village- Badi, Mithpur,
    Nawadah and district- Bhojpur and was posted at C.C.A. Depot, Biscomaun,
    Chausa (Buxar) as Night Guard
9. Devendra Kumar Dubey, son of Kali Prasad Dubey, resident of village-
    Devkuli, P.S.- Bramhpur and District-Buxar and was posted at C.C.A. Depot,
    Jagdishpur, Bhojpur at Night Guard
10. Baban Singh, son of Nathuni Singh, resident of village- Katariyan, P.S.- Peero
    and District- Bhojpur and was posted at C.C.A. Depot, Hasan Bazar (Bhojpur)
    at Night Guard
11. Raj Balabh Singh, son of Late Ojagir Singh, resident of village- Girdharya,
    P.S.- Dinera and District- Rohtas and was posted at C.C.A. Depot, (Bhojpur) as
    Night Guard
12. Hari Nandan Ram son of ..................... resident of village- Khanini Agiaon
    Bazar and District- Ara and was posted at C.C.A. Depot, Sheikhpura as Night
    Guard
13. Birendra Prasad Singh son of Late Chandradeo Singh, resident of village-
    Baligaon, P.S. Ayar and District- Bhojpur and was posted at C.C.A. Depot,
    Garhania (Bhojpur) as Night Guard
14. Ramakant Singh, son of Raja Ram Singh, resident of village- Gunja Dihari,
    P.S.- Nawa Nagar and District- Buxar and was posted at C.C.A. Depot, Buxar
    as Assistant Depot Manager.
15. Rajnath Singh, son of Late Abadh Singh, resident of village- Itarhi Tola, P.S.-
    Bihia and District- Bhojpur aand was posted at C.C.A. Depot, Buxar as Night
    Guard
16. Afzal Hussain Ansari, son of Ali Akbar, resident of village- Katar, P.S.- Hasan
    Bazar and District- Bhojpur and was posted at C.C.A. Depot, Biscomaun,
 2          Patna High Court MJC No.178 of 2016 dt.02-03-2016

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               Hasan Bazar (Bhojpur) at Night Guard
           17. Rameshwar Singh, son of Late Ram Prasad Rai, resident of village- Tar, P.S.-
               Agian Bazar and District- Bhojpur and was posted at C.C.A. Depot, Behia as
               Night Guard
           18. Madan Mohan Chaubey Son of Rajkishore Choubey resident of village- Jabhi
               Digar, P.S.- Brahampur and District- Buxar and was posted at C.C.A. Depot,
               Garhani (Bhojpur) as Night Guard
           19. Dhurub Narayan Singh, son of Late Ram Tehal Singh, resident of village-
               Bhelkdumra, P.S.- Ara Mufassil and District- Bhojpur and was posted at Range
               Office, Ara as Night Guard
           20. Ashok Kumar Singh son of Tap Narayan Singh, resident of village- Mahudahi,
               P.S.- Bashara and District- Bhojpur and was posted at C.C.A. Depot, Sandesh
               (Bhojpur) as Night Guard
           21. Sri Jai Prakash Sharma, son of Late Gorelal Singh, resident of Village- Dihri,
               P.S.- Kashichak, P.O.- Bhatta and District- Nawadah
           22. Abadh Singh, son of Late Lakhan Singh, resident of village- Rebra, P.S.-
               Kashichak and District- Nawadah
                                                                         .... .... Petitioners
                                                 Versus
           1. Dr. Sunil Kumar Singh, son of not known, Chairman, Bihar State Co-operative
               Marketing Union Ltd., Biscomaun Bhawan, Patna
           2. Surajdeo Mehta, son of not known, Managing Director, Bihar State Co-
               operative Marketing Union Ltd., Biscomaun Bhawan, Patna
           3. Sanjiv Lochan Mishra, son of Late Surendra Nath Mishra, Chief of Accounts,
               Bihar State Co-operative Marketing Union Ltd., Biscomaun Bhawan, Patna

                                                              .... .... Opposite Parties
           ===========================================================
           Appearance :
           For the Petitioners  : Mohammed Abu Haidar, Advocate
           For the Opp. Parties : Mr. Ishwari Singh, Advocate
           ===========================================================
           CORAM: HONOURABLE MR. JUSTICE AJAY KUMAR TRIPATHI
           ORAL JUDGMENT

Date: 02-03-2016 Contempt application stands disposed of in view of the position emerging from the show-cause.

(Ajay Kumar Tripathi, J.) Sanjay/-

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