Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] Bengal Presidency - Subsection Section 23(1) in Bengal Trade Union Regulations, 1927 (1)The Registrar of trade unions maintained in accordance with Regulation 4 shall be open to inspection by any person on payment of a fee of fifty paise.
