Section 3(2)(b) in Himachal Pradesh Electricity (Duty) Act, 2009

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State of Himachal Pradesh - Subsection

Section 3(2)(b) in Himachal Pradesh Electricity (Duty) Act, 2009

(b)consumed in the construction, maintenance or operation of any railway by the Government of India or a railway company operating that railway, or sold to that Government or any such railway company for consumption in the construction, maintenance or operation of any railway; or

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State of Himachal Pradesh - Subsection

Section 3(2)(b) in Himachal Pradesh Electricity (Duty) Act, 2009