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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(f) in Himachal Pradesh Nurses Registration Act, 1977

(f)"nurse" means a person who holds a certificate in nursing from any institution recognised in this behalf by the council or one who has been registered under sub-section (2) of section 18 ;