Madhya Pradesh High Court
Vikram Singh Chawada vs The State Of Madhya Pradesh on 20 June, 2025
1 WP-17880-2025
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
WP No. 17880 of 2025
(VIKRAM SINGH CHAWADA Vs THE STATE OF MADHYA PRADESH AND OTHERS )
Dated : 20-06-2025
Shri Pradeep Batra - Advocate for the petitioner.
Shri Mohan Sausarkar - Govt. Advocate for the respondents / State.
The issue involved in the present case has been referred to larger Bench in WP No. 17880/2022 (Union of India Vs. L.L. Sharma and Ors.) The case is adjourned sine die awaiting outcome of the reference.
(VIVEK JAIN) JUDGE nks Signature Not Verified Signed by: NAVEEN KUMAR SARATHE Signing time: 20-06-2025 19:22:45