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Madhya Pradesh High Court

Vikram Singh Chawada vs The State Of Madhya Pradesh on 20 June, 2025

                                                             1                               WP-17880-2025
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                      WP No. 17880 of 2025
                                   (VIKRAM SINGH CHAWADA Vs THE STATE OF MADHYA PRADESH AND OTHERS )



                           Dated : 20-06-2025
                                 Shri Pradeep Batra - Advocate for the petitioner.
                                 Shri Mohan Sausarkar - Govt. Advocate for the respondents / State.

The issue involved in the present case has been referred to larger Bench in WP No. 17880/2022 (Union of India Vs. L.L. Sharma and Ors.) The case is adjourned sine die awaiting outcome of the reference.

(VIVEK JAIN) JUDGE nks Signature Not Verified Signed by: NAVEEN KUMAR SARATHE Signing time: 20-06-2025 19:22:45