Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 10 in The Rajasthan Khadi and Village Industries Board Act, 1955 10. [ Allowance to non-official members. [Substituted by Rajasthan 15 of 1968.] - The Chairman and non-official members of the Board shall be paid from the fund of the Board such allowances as may be prescribed].
