Gujarat High Court
Idbi Bank Ltd. Contracts Workers Union ... vs Chief General Manager & on 12 April, 2016
Author: Paresh Upadhyay
Bench: Paresh Upadhyay
C/SCA/20854/2015 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 20854 of 2015
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IDBI BANK LTD. CONTRACTS WORKERS UNION (GUJARAT)....Petitioner(s)
Versus
CHIEF GENERAL MANAGER & 1....Respondent(s)
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Appearance:
MR K R MISHRA, ADVOCATE for the Petitioner(s) No. 1
MR JT TRIVEDI, ADVOCATE for the Petitioner(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE PARESH UPADHYAY
Date : 12/04/2016
ORAL ORDER
At the request of learned advocate for the petitioner, stand over to 21.04.2016.
(PARESH UPADHYAY, J.) M O Bhati/10 Page 1 of 1 HC-NIC Page 1 of 1 Created On Wed Apr 13 02:38:49 IST 2016