Supreme Court - Daily Orders
Union Public Service Commission vs Angesh Kumar on 15 December, 2017
Bench: J. Chelameswar, Sanjay Kishan Kaul
ITEM NO.801 COURT NO.2 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 6159-6162/2013
UNION PUBLIC SERVICE COMMISSION Appellant(s)
VERSUS
ANGESH KUMAR Respondent(s)
WITH
C.A. No. 5924/2013 (XI -A) etc.
Date : 15-12-2017 These appeals were mentioned today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Appellant(s) Petitioner-in-person
Ms. Binu Tamta, AOR
For Respondent(s) Respondent-in-person
Caveator-in-person, AOR
Mr. Sumit Kumar, AOR
Mr. Munawwar Naseem, AOR
Mr. Vikrant Singh Bais, AOR
Mr. Pankaj Kumar, AOR
Mr. Jagdish Kumar Chawla, AOR
Mr. Renjith. B, AOR
UPON being mentioned the Court made the following
O R D E R
The matters be released from part heard.
Signature Not Verified Digitally signed by DEEPAKList the matters before appropriate Bench.
MANSUKHANI Date: 2017.12.16 11:11:53 IST Reason: SIGNER CARD OF MR. DEEPAK MANSUKHANI IS BEING USED BY MR. O.P. SHARMA (OM PARKASH SHARMA) (RAJINDER KAUR) AR CUM PS BRANCH OFFICER
(Mentioning proforma is placed on the file)