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[Cites 0, Cited by 0] [Section 18(3)] [Section 18] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 18(3)(g) in Jammu and Kashmir Compensatory Afforestation Fund Rules, 2018

(g)survey and mapping of forest areas for forest fire control, compensatory afforestation works, soil and moisture conservation, catchment area treatment and wildlife management for preparing annual plans to be executed from the State Fund ;