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State of Himachal Pradesh - Section

Section 37 in The Sardar Vallabhbhai Patel Cluster University, Mandi, Himachal Pradesh (Establishment and Regulation) Act, 2018

37. Committees.

- The authorities or officers of the Cluster University may constitute committees with such terms of reference, as may be necessary for specific tasks to be performed by such committees.The constitution of such committees and their duties shall be such, as may be prescribed by the Statutes.