Gujarat High Court
Ashok Nathabhai Panchani vs State Of Gujarat on 19 September, 2018
Author: A.Y. Kogje
Bench: A.Y. Kogje
R/CR.MA/17596/2018 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/CRIMINAL MISC.APPLICATION NO. 17596 of 2018
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ASHOK NATHABHAI PANCHANI
Versus
STATE OF GUJARAT
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Appearance:
MR MOUSAM R YAGNIK(3689) for the PETITIONER(s) No. 1
for the RESPONDENT(s) No. 2
MR K.P.RAVAL, APP for the RESPONDENT(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE A.Y. KOGJE
Date : 19/09/2018
ORAL ORDER
Learned Advocate for the applicant seeks permission to withdraw the application.
Permission as prayed for is granted.
The application stands disposed of as withdrawn.
(A.Y. KOGJE, J) URIL Page 1 of 1