Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 104] [Entire Act] Bengal Presidency - Subsection Section 104(ii) in Police Regulations, Bengal , 1943 (ii)In appeals and revisions before the District Magistrate or Additional District Magistrate and before the Sessions Judge. - One senior pleader as above.
