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Lok Sabha Debates

Introduction Of The Constitution (Amendment) Bill, 2017 (Amendment Of Article ... on 29 December, 2017

Sixteenth Loksabha an> Title: Introduction of the Constitution (Amendment) Bill, 2017 (Amendment of article 32, etc.)   KUMARI SUSHMITA DEV (SILCHAR): Madam, I beg to move for leave to introduce a Bill further to amend the Constitution of India.

HON. SPEAKER: The question is:

“That leave be granted to introduce a Bill further to amend the Constitution of India.”   The motion was adopted.
 
KUMARI SUSHMITA DEV: I introduce**  the Bill.