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[Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act]

State of Tamilnadu - Subsection

Section 50(2)(e) in Tamil Nadu Lease Holds (Abolition and Conversion into Ryotwari) Act, 1963

(e)the application of the provisions of the Code of Civil Procedure, 1908 (Central Act V of 1908), to applications, appeals and revisions under this Act;