Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 46 in Bihar Boilers Attendants' Rules, 1948

46. Examination where held.

- If the Board consider necessary the examination may be held either in a factory, mill or workshop in which boilers are used or partly in such factory, mill or workshop and partly in the examination room.