Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 112 in Bihar Factories Rules, 1950

112. Wagons.

- Every wagon (and passenger coach, if any shall be provided either with continuous Self-acting brakes or with efficient handbrakes in good working order and capable of being applied by a person on the ground and fitted with a device for retaining them in the applied position.