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[Cites 0, Cited by 0] [Section 42(3)] [Section 42] [Entire Act]

State of Madhya Pradesh - Subsection

Section 42(3)(i) in The Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Madhya Pradesh Rules, 1981

(i)Where workers of both sexes are employed there shall be displayed outside each block of latrine and urinal a notice in the language understood by the majority of the workers "For Men Only', 'For Women Only', as the case may be.