Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Chattisgarh - Section Section 11 in Criminal Law (Chhattisgarh Amendment) Act, 2013 11. Amendment of Section 309. - In proviso to sub-section (1) of Section 309 of the Code, for the words, figures and letters "Section 376, Section 376A, Section 376B, Section 376C or Section 376D", the words, figures and letters "Section 354, Section 354A, Section 354B, Section 354C, Section 354D, Section 354E, Section 376, Section 376A, Section 376B, Section 376C, Section 376D, Section 376E, Section 376F, Section 509, Section 509A or Section 509B'' shall be substituted.
