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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(16) in The Calcutta University Act, 1979.

(16)to prescribe, subject to the provisions of this Act, the terms and conditions of service, including the rules of conduct and discipline, and the emoluments for all posts of Teachers and employees of the University and for all posts of officers [* * * *] [Words 'other than the Chancellor' omitted by W.B. Act 44 of 1980.];