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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Maharashtra - Subsection

Section 28(2)(b) in The Maharashtra Raw Cotton (Procurement, Processing and Marketing) Act, 1971

(b)in any other case, [in the prescribed manner.] [These words were substituted for the words 'at the prevailing market price' by Maharashtra 48 of 1974, Section 113(b)(ii).]