Section 20 in Inspector Class III, Prohibition and Excise, Competitive Examination Rules, 2012
20. Mark-sheet and rechecking of Marks.
(1)A candidate who desires to have his marks of preliminary examination rechecked, may apply to the Board alongwith such fees as may be fixed by the Board within a period of thirty day from the date of declaration of result of the preliminary examination.(2)A candidate who desires to have the mark-sheet of the main examination shall apply to the Board alongwith such fees as may be fixed by the Board within a period of fifteen days from the date of declaration of the final result.(3)A candidate who desires to have his marks of main examination rechecked, may apply to the Board alongwith such fees as may be fixed by the Board within a period of thirty days from the date of declaration of final result of the main examination.
