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State of Bihar - Section

Section 2 in The Bihar Civil Service (Executive Branch) and the Bihar Junior Civil Service (Recruitment) Rules, 1951

2.

The Bihar Civil Service (Executive Branch) and the Bihar Junior Civil Service shall be recruited -
(a)by direct recruitment in accordance with the rules in Part II and/or
(b)by direct recruitment in accordance with the rules in Part II-A and/or
(c)by promotion or transfer of officers already in Government service in accordance with the rules in Part III.