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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(s) in Punjab Self-Supporting Co-operative Societies Act, 2006

(s)"general meeting" means a meeting of the general body of a self-supporting co-operative society;
(T)"Government" means the Government of the State of Punjab in the Department of Co-operation;
(u)"Government aid" includes Government share capital, loan, subsidy. guarantee, but does not include assistance provided under any scheme of the State or Central Government, where such assistance is also provided to organizations or institutions other than the self-supporting co-operative societies;
(v)"member" means a person, who is admitted as a member of the self-supporting co-operative society in accordance with the provisions of this Act, rules and bye-laws;