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[Cites 0, Cited by 0] [Section 72(1)] [Section 72] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 72(1)(e) in Arunachal Pradesh Panchayat Raj Act, 1997

(e)co-ordinate and integrate the development plans and schemes prepared by Gram Panchayat in the Block, if and when necessary; and