Rajasthan High Court - Jaipur
Amlin Jhan Josheph vs Semual Jhan Joseph on 3 July, 2018
Author: Prakash Gupta
Bench: Prakash Gupta
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil First Appeal No. 317/1996
Amlin Jhon Josheph
----Appellant
Versus
Semual Joseph
----Respondent
For Appellant(s) : Mr. J P Goyal, Senior Counsel assisted by Mr. Abhi Goyal For Respondent(s) : Mr. Reashm Bhargava HON'BLE MR. JUSTICE PRAKASH GUPTA Order 03/07/2018 Learned senior counsel Shri J P Goyal has stated that the sole respondent Semual Joseph has been expired. He seeks time to file appropriate application in this regard.
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