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Rajasthan High Court - Jaipur

Amlin Jhan Josheph vs Semual Jhan Joseph on 3 July, 2018

Author: Prakash Gupta

Bench: Prakash Gupta

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                       S.B. Civil First Appeal No. 317/1996

                                    Amlin Jhon Josheph
                                                                                              ----Appellant
                                                                      Versus
                                    Semual Joseph
                                                                                          ----Respondent

For Appellant(s) : Mr. J P Goyal, Senior Counsel assisted by Mr. Abhi Goyal For Respondent(s) : Mr. Reashm Bhargava HON'BLE MR. JUSTICE PRAKASH GUPTA Order 03/07/2018 Learned senior counsel Shri J P Goyal has stated that the sole respondent Semual Joseph has been expired. He seeks time to file appropriate application in this regard.

List after four weeks.

(PRAKASH GUPTA),J Sanjay Gaur/03 Powered by TCPDF (www.tcpdf.org)