Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20(6)] [Section 20] [Entire Act]

NCT Delhi - Subsection

Section 20(6)(d) in The Delhi School Education Act, 1973

(d)no resolution passed as any meeting of the managing committee of such school shall be given effect to unless approved by the Administrator.