Supreme Court - Daily Orders
Energy Watchdog vs Union Of India on 4 January, 2018
Bench: R.K. Agrawal, Abhay Manohar Sapre
ITEM NO.30 COURT NO.7 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 33869/2017
(Arising out of impugned final judgment and order dated 06-11-2017
in WP(C) No. 9269/2017 passed by the High Court of Delhi at New
Delhi)
ENERGY WATCHDOG Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.133313/2017-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT)
Date : 04-01-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. Prashant Bhushan, AOR
Mr. Rohit K.Singh,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List the matter on 8th January, 2018.
(ANITA MALHOTRA) (CHANDER BALA) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by ASHA SUNDRIYAL Date: 2018.01.05 16:10:16 IST Reason: