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Supreme Court - Daily Orders

Energy Watchdog vs Union Of India on 4 January, 2018

Bench: R.K. Agrawal, Abhay Manohar Sapre

     ITEM NO.30                             COURT NO.7                  SECTION XIV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                   No(s).   33869/2017

     (Arising out of impugned final judgment and order dated 06-11-2017
     in WP(C) No. 9269/2017 passed by the High Court of Delhi at New
     Delhi)

     ENERGY WATCHDOG                                                     Petitioner(s)

                                                    VERSUS

     UNION OF INDIA & ORS.                                               Respondent(s)

     (FOR ADMISSION and I.R. and IA No.133313/2017-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT)


     Date : 04-01-2018 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE R.K. AGRAWAL
                             HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE


     For Petitioner(s)                 Mr. Prashant Bhushan, AOR
                                       Mr. Rohit K.Singh,Adv.

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

List the matter on 8th January, 2018.

(ANITA MALHOTRA) (CHANDER BALA) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by ASHA SUNDRIYAL Date: 2018.01.05 16:10:16 IST Reason: