Calcutta High Court
Deoki Hosiery Pvt. Ltd vs Primus Retail Pvt. Ltd on 30 November, 2023
OD-27
ORDER SHEET
CS/191/2011
IA No.GA/3/2012 (Old No.GA/80/2012)
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
DEOKI HOSIERY PVT. LTD.
-VS-
PRIMUS RETAIL PVT. LTD.
BEFORE:
The Hon'ble JUSTICE KRISHNA RAO
Date : November 30, 2023.
The Court : The matter was listed on 1st April, 2022 but none appeared on behalf of the either of the parties. Accordingly, the case was adjourned. Today also when the case is called none appears on behalf of the either of the parties and no accommodation is sought for.
In view of the above, CS/191/2011 is dismissed for default. Consequently, connected application, if any, pending also stands dismissed.
Interim order, if any, stands vacated.
(KRISHNA RAO, J.) RS