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Himachal Pradesh High Court

Sarika vs . Hrtc & Anr. on 4 August, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

Sarika vs. HRTC & anr.

.

CWP No.270/2021

4.8.2022 Present: Mr. Mohan Singh, Advocate, for the petitioner.

Ms. Shubh Mahajan, Advocate, for the respondents.

Learned counsel for the respondents prays for and is granted two weeks' further time to file the compliance report.

List on 25.8.2022.

r (Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 4.8.2022 (pankaj) ::: Downloaded on - 05/08/2022 20:03:10 :::CIS