Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Uttarakhand - Subsection Section 12(i) in Uttarakhand Police (Amendment) Act, 2018 (i)In place of title "Reports of the Authority" shall be substituted by the title "Reports of the State /District Police Complaint Authority" respectively.
