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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Madhya Pradesh - Subsection

Section 38(1) in The M.P. Zila Panchayats (Accounts) Rules, 1999

(1)For rents and taxes collect on annual basis the register of demand, collection, remission and balance shall be kept in Form ZP-10. Similarly, for rent, rates and taxes leviable on the monthly basis, a separate register shall be kept in Form ZP-11.