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Patna High Court - Orders

Akhil Kr. Barnwal vs Smt. Sharda Das on 11 April, 2012

Author: Shiva Kirti Singh

Bench: Shiva Kirti Singh, Vikash Jain

           Patna High Court MA No.721 of 2011 (2) dt.11-04-2012




                           IN THE HIGH COURT OF JUDICATURE AT PATNA
                                         Miscellaneous Appeal No.721 of 2011
                       ======================================================
                       Akhil Kr. Barnwal
                                                                           .... .... Appellant/s
                                                       Versus
                       Smt. Sharda Das
                                                                          .... .... Respondent/s
                       ======================================================
                       Appearance :
                       For the Appellant/s    : Mr. Sunil Srivastava
                       For the Respondent/s    : Mr.
                       ======================================================
                       CORAM: HONOURABLE MR. JUSTICE SHIVA KIRTI SINGH
                                 and
                                 HONOURABLE MR. JUSTICE VIKASH JAIN
                       ORAL ORDER
                       (Per: HONOURABLE MR. JUSTICE SHIVA KIRTI SINGH)

2     11-04-2012

Mr. Sunil Srivastava, Advocate appearing for the appellant prays to withdraw this Miscellaneous Appeal on the ground that the parties have entered into compromise out-side the Court.

As prayed, this appeal is dismissed as withdrawn.




                                                    (Shiva Kirti Singh, J)


Naresh/-                                                (Vikash Jain, J)