Patna High Court - Orders
Akhil Kr. Barnwal vs Smt. Sharda Das on 11 April, 2012
Author: Shiva Kirti Singh
Bench: Shiva Kirti Singh, Vikash Jain
Patna High Court MA No.721 of 2011 (2) dt.11-04-2012
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Appeal No.721 of 2011
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Akhil Kr. Barnwal
.... .... Appellant/s
Versus
Smt. Sharda Das
.... .... Respondent/s
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Appearance :
For the Appellant/s : Mr. Sunil Srivastava
For the Respondent/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE SHIVA KIRTI SINGH
and
HONOURABLE MR. JUSTICE VIKASH JAIN
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE SHIVA KIRTI SINGH)
2 11-04-2012Mr. Sunil Srivastava, Advocate appearing for the appellant prays to withdraw this Miscellaneous Appeal on the ground that the parties have entered into compromise out-side the Court.
As prayed, this appeal is dismissed as withdrawn.
(Shiva Kirti Singh, J)
Naresh/- (Vikash Jain, J)