Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act] State of Madhya Pradesh - Subsection Section 34(2)(ii) in The Chit Funds (Madhya Pradesh) Rules, 1984 (ii)to appear in person or by advocate on the date of hearing with all evidence in support of his objections.