Calcutta High Court
Zoom Developers Pvt Ltd vs Small Tools Manufacturing Co Of India Li on 14 July, 2010
Author: Pinaki Chandra Ghose
Bench: Pinaki Chandra Ghose
APO No. 366 of 2007
A.P. No. 271 of 2005
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ/Civil Appellate/Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
ZOOM DEVELOPERS PVT LTD Plaintiff/Petitioner/Applicant
Versus
SMALL TOOLS MANUFACTURING CO OF INDIA LI Defendant/Respondent
MITED BEFORE:
The Hon'ble JUSTICE PINAKI CHANDRA GHOSE The Hon'ble JUSTICE ASIM KUMAR RAY Date : 14th July, 2010.
The Court :- None appears in support of this appeal nor any accommodation has been prayed for. Yesterday also none appeared on behalf of any of the parties. Hence this appeal is dismissed for default. All parties concerned are to act on a xerox signed copy of this order on the usual undertakings.
Urgent xerox certified copy of this order, if applied for, be supplied to the parties subject to compliance with all requisite formalities.
(PINAKI CHANDRA GHOSE, J.) (ASIM KUMAR RAY, J.) dg/