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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Madhya Pradesh - Subsection

Section 25(d) in The M.P. Vyavsayik Parkisha Mandal Adihniyam, 2007

(d)all the records and papers of the existing Professional Examination Board shall vest in and be transferred to the Board established under Section 3;