Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Section 52] [Entire Act] Union of India - Subsection Section 52(3) in The Marine Insurance Act, 1963 (3)A marine policy may be assigned by endorsement thereon or in other customary manner.
