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State of Bihar - Section

Section 1 in The Bihar Jail Service Rules, 1953

1. Short title and commencement.

(1)These Rules may be called the Bihar Jail Service Rules, 1953.
(2)They shall have effect from the date of this Notification:Provided that nothing in these Rules shall be construed as an affecting or invalidating any appointments hereinbefore made or orders issued in connection therewith.