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State of Bihar - Section

Section 6 in The Bihar Fire Service Act, 1948

6. Control and superintendence.

- The superintendence of the Bihar Fire Service throughout the [State] [Substituted by A.L.O.] shall vest in the Inspector-General of Police assisted by the [State] [Substituted by A.L.O.] Fire Officer and, subject to the control and direction of the Inspector-General of Police, in each Range in the Deputy Inspector-General of Police and in each district in the City Superintendent of Police or, if there be no City Superintendent of Police, in the District Superintendent of Police.