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[Cites 0, Cited by 0] [Section 111] [Entire Act]

State of Tamilnadu - Subsection

Section 111(b) in The Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Corporations (Elections) Rules, 2006

(b)if the vote is so recorded, as to render it doubtful to which candidate it is intended to apply; or