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[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(3)(iii) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

(iii)to make recommendations for the constitution or reconstitution of departments/faculties of teaching, research and extension education;