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[Cites 0, Cited by 0] [Section 293] [Entire Act]

State of Telangana - Subsection

Section 293(1) in Telangana Panchayat Raj Act, 2018

(1)The provisions pertaining to the constitution of the Gram Panchayats, Mandal Praja Parishads or Zilla Praja Parishads under this Act shall be subject to the provisions in Schedules V and VI.