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[Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(3)(b) in The Central Electricity Regulatory Commission (Appointment of Consultants) Regulations, 1999

(b)Adequacy for the assignment : Education, training, experience in the specific sector, field, subject and relevance to the particular assignment.