Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 164B] [Entire Act] Union of India - Subsection Section 164B(8) in The Motor Vehicles Act, 1988 (8)The accounts of the Fund shall be audited by the Comptroller and Auditor-General of India at such intervals as may be specified by him.
